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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2)(ii) in Gender Sensitization & Sexual Harassment of Women at the High Court of Gujarat (Prevention, Prohibition and Redressal) Regulations, 2013

(ii)GSICC will organize programmes for the gender sensitization of the High Court community through workshops, seminars, posters, film, shows, debates, displays, etc.