Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Gujarat - Subsection Section 16(3)(b) in Right of Children to Free and Compulsory Education Rules, 2012 (b)one third members shall be from amongst teachers of the school, to be decided by the teachers of such school;