Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Haryana - Subsection Section 49(2) in Faridabad Complex Administration Building Rules, 1989 (2)Every chimney shall be constructed of burnt bricks, concrete bricks or of any other good, hard and incombustible material properly and solidly put together.
