Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(2) in Guruvayoor Devaswom Act, 1978 (2)The Committee shall forward the schedule submitted to it under subsection (1) with its recommendations thereon to the Commissioner for approval.
