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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(1) in The M.P. Factories Rules, 1962

(1)This rule shall come into force, in respect of any class or description of factories, on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf.