350. In exercise of the power conferred by Section 169 of the Army Act, 1881 (44 and 45 Vict., C. 58), and in supersession of Military Department Notification No. 198-Judicial, dated the 25th March 1880, and the Home Department Notification No. 1698, dated the 8th November 1888, the Governor-General in-Council is pleased to declare that, for the purpose of conversion into Indian currency of all sums of money expressed in British currency in the said Act, a penny shall be held to be equivalent to one anna.
[Army Department Notification No. 231, dated the 1st April 1937, and No. 875, dated the 20th November 1937].
