Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(c) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 (c)specify the measures which, in the opinion of the said authority, the clinical establishment must take, in order to secure compliance; and