Section 70(2)(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

(b)full address alongwith father's name of the person responsible for the damage, misappropriation or wrongful occupation;

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