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Himachal Pradesh High Court

Sh. Ram Pal Sood And Others vs . State Of Hp And Others on 21 August, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Sh. Ram Pal Sood and others vs. State of HP and others CMP(M) No. 984 of 2023 .

21.08.2023 Present: M/s Neeraj Sharma and Ankit Dhiman, Advocates, for the applicants.

Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate General and M/s Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for non-applicants/respondents no. 1 of and 2/State.

Notice. Mr. Rakesh Dhaulta, learned Additional rt Advocate General accepts notice on behalf of non-applicants no. 1 and 2. Issue separate notice to non-applicants no. 3 to 12, returnable for 25.09.2023, on taking steps within one week.

List on 25.09.2023.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 21, 2023 (narender) ::: Downloaded on - 21/08/2023 20:37:32 :::CIS