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State of Maharashtra - Section

Section 42 in The Maharashtra Borstal Schools Rules, 1965

42. Report on death of inmate.

- On the death of any inmate, the Medical Officer shall forthwith record in a register the following particulars so far as they can be ascertained, namely :-
(1)the day on which the deceased inmate first complained of illness or was observed to be ill.
(2)the' labour, if any, on which the inmate was engaged on that day,
(3)the scale of diet on the day of the death of the inmate.
(4)the day on which the inmate was admitted to hospital,
(5)the day on which the Medical Officer was first informed of the illness.
(6)the nature of the disease,
(7)when the inmate was last seen before his death by the Medical Officer,
(8)when the inmate died.
(9)any other remarks that may in the opinion of the Medical Officer be made.