Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] Union of India - Subsection Section 19B(8) in Patent Rules, 2003 (8)The examination of the protest referred to in sub-rule (7) shall be carried out by a Review Committee constituted by the Controller.
