Section 38(i) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(i) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(i)assaults, insults, threatens or obstructs any follow prisoner or any officer of the jail or any other servants of the Government or any person employed in or visiting the jail; or

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State of Odisha - Subsection

Section 38(i) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981