Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(7) in Police Regulations, Calcutta, 1968

(7)Removal of property. - In the event of the removal of any property from the scene of a fire, a full description of all such property shall be noted and names and addresses of the persons removing the same and number of the carts used shall be noted by the senior Police officer present.