Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 15 May, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Sachin Puri, Senior Advocate
with Mr. Tushar A. John, Mr. Arjun
Maheshwari, Ms. Sakshi Bhargava,
Ms. Mehak Tanwar, Ms. Nidhi Rana,
Mr. Paras Anand, Ms. I. Iqbal, Ms.
Sudesh Jain, Mr. Srihar Tripathi and
Mr. Harihar Tripathi, Advocates.
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED ..... Defendant
Through: Mr. Sagar Chandra, Mr. Nikhil
Sonker and Mr. Lakshay Gunawat,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.05.2024 I.A. 11420/2023, I.A. 439/2024
1. It is already 5:00 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 11th September, 2024.
SANJEEV NARULA, J MAY 15, 2024 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 23:06:39