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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Maharashtra - Subsection

Section 7A(2) in The Maharashtra State Board of Technical Education Act, 1997

(2)The Governing Council shall consist of the following namely :-
(i) The Minister of Higher and Technical Education, MaharashtraState. President;
(ii) The Minister of State for Higher and Technical Education. Vice-President;
(iii) The Secretary, Higher and Technical Education Department orhis nominee, not below the rank of Deputy Secretary. Member;
(iv) Three Industrialists nominated by the Government. Members;
(v) The Director of Technical Education, Maharashtra State. Member;
(vi) The Secretary, Maharashtra State Board of TechnicalEducation. Member;
(vii) The Director, Maharashtra State Board of Technical Education. Ex-officioMember Secretary.