Himachal Pradesh High Court
Yashwant Chhajta vs . State Of H.P. & Anr. on 20 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Yashwant Chhajta vs. State of H.P. & Anr.
Arb. Case No.42 of 2015 20.04.2023 Present: Mr. Raman Ravi Verma, Advocate Vice Mr. Suneet Goel, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondents.
r Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 20th April, 2023 (reena) ::: Downloaded on - 20/04/2023 20:44:31 :::CIS