Rajasthan High Court - Jodhpur
Smt.Pushpa Devi And Ors vs O.I.C.Ltd.And Ors on 18 July, 2022
Author: Madan Gopal Vyas
Bench: Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Cross Objection (Civil) No. 10/2018
Smt.pushpa Devi And Ors.
----Petitioner
Versus
O.i.c.ltd.and Ors.
----Respondent
Connected With
S.B. Civil Misc. Appeal No. 1347/2012
O.i.c.ltd.
----Petitioner
Versus
Pushpa Devi And Ors.
----Respondent
For Petitioner(s) : Mr. Vinay Kothari
For Respondent(s) :
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 18/07/2022 Cross objection filed by the cross objector-claimant is taken on record.
Issue notice to the respondent No.1 Insurance Company, returnable within a period of four weeks.
Call for record.
List these cases after four weeks.
(MADAN GOPAL VYAS),J 67-68-Hanuman/-
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