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Rajasthan High Court - Jodhpur

Smt.Pushpa Devi And Ors vs O.I.C.Ltd.And Ors on 18 July, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Cross Objection (Civil) No. 10/2018

                                   Smt.pushpa Devi And Ors.
                                                                                                        ----Petitioner
                                                                         Versus
                                   O.i.c.ltd.and Ors.
                                                                                                      ----Respondent
                                                                   Connected With
                                                      S.B. Civil Misc. Appeal No. 1347/2012
                                   O.i.c.ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Pushpa Devi And Ors.
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Vinay Kothari
                                   For Respondent(s)           :



                                             HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 18/07/2022 Cross objection filed by the cross objector-claimant is taken on record.

Issue notice to the respondent No.1 Insurance Company, returnable within a period of four weeks.

Call for record.

List these cases after four weeks.

(MADAN GOPAL VYAS),J 67-68-Hanuman/-

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