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State of Uttar Pradesh - Section

Section 16 in U.P. Jail (Group A and B) Service Rules, 1982

16. Procedure for recruitment by promotion to the post of Superintendent, District Jail.

- Recruitment by promotion to the post of Superintendent of District Jail shall be made on the basis of seniority subject to the rejection of the unfit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970 as amended from time to time.