Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act] Union of India - Subsection Section 81(3)(b) in The Trade And Merchandise Marks Act, 1958 (b)where that other expression is of itself such as to indicate that the reference is to such registration as is mentioned in clause (a); or