Section 12(2)(xiii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(xiii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(xiii)to approve the recommendations of the selection committee for appointment, in the prescribed manner, of officers, teachers, employees of the rank of Assistant Registrar and above in the University.

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State of Rajasthan - Subsection

Section 12(2)(xiii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000