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State of Uttar Pradesh - Section

Section 1 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

1. Short title, extent and commencement.

(1)These rules may be called the Uttar Pradesh Contract Labour (Regulation and Abolition) Rules, 1975.
(2)They shall apply to the whole of Uttar Pradesh.
(3)They shall come into force with effect from the date of their publication in the Gazette.