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Madhya Pradesh High Court

M/S Texmo Pipes And Products Limited vs The Principal Commissioner Of Income ... on 4 November, 2016

                               ITA-127-2016
     (M/S TEXMO PIPES AND PRODUCTS LIMITED Vs THE PRINCIPAL COMMISSIONER OF
                                  INCOME TAX)


04-11-2016

       Shri Dinesh Singrol, counsel for the appellant.
       Shri Sanjay Lal, counsel for the respondents.

Heard on I.A. No.14431/2016, an application for condonation of delay.

There is a delay of 28 days in filing this appeal. Keeping in view the reasons indicated in the application, the same is allowed. The delay in fling of the appeal is hereby condoned.

I.A. No.14431/2016 stands disposed of. Copy of memo of appeal along with all the Annexures be supplied to Shri Sanjay Lal, Adv. so that he may seek instruction in the matter.

List after four weeks.




     (RAJENDRA MENON)                              (SMT. ANJULI PALO)
     ACTING CHIEF JUSTICE                                 JUDGE




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