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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(3) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

(3)The accounts of the Authority shall be audited annually by the Controller, State Accounts Department. The Authority or the Government may order concurrent and special audits also.