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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Telangana - Subsection

Section 23(1)(b) in Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960

(b)at the conclusion of the excavation operations, give notice in writing to the owner of the land from which such antiquities have been discovered, as to the nature of such antiquities.