Punjab-Haryana High Court
State Of Haryana & Another vs Vinod Oil & General Mills & Another on 31 July, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CIVIL REVISION NO.3372 OF 2001
DATE OF DECISION : 31st JULY, 2012
State of Haryana & another
.... Petitioners
Versus
Vinod Oil & General Mills & another
.... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Mr. Rajesh Garg, Additional Advocate General, Haryana
for the petitioners.
Mr. Shailendra Jain, Advocate for the respondent No.1.
Mr. Ajay Kumar Kansal, Advocate for proforma respondent No.2.
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L. N. MITTAL, J. (ORAL)
This revision petition is disposed of in terms of order of even date passed in Civil Revision No.1841 of 2001 titled State of Haryana & another versus Surender Kumar & others.
31st July, 2012 (L. N. MITTAL)
'raj' JUDGE