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Himachal Pradesh High Court

M/S Prime Steel Industries Pvt. Ltd. vs . Union Of India And Others on 12 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

M/s Prime Steel Industries Pvt. Ltd. Vs. Union of India and others CWP No.3653 of 2023 .

12.06.2023 Present: Mr. J.S. Bedi and Mr. Goverdhan Lal Sharma, Advocates, for the petitioner.

Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent No.1-UOI.

Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Mr. Pranay Pratap Singh and Mr. Rakesh Dhaulta, Additional Advocates General, Mr. Gautam Sood and Mr. Arsh Rattan, Deputy Advocates General, for respondents No.2 to 4-State.

CWP No.3653 of 2023 and CMP No.6992 of 2023 Notice. Mr. Rajinder Thakur, learned Central Government Standing Counsel and Mr. Arsh Rattan, learned Deputy Advocate General, accept service of notice on behalf of respondent No.1 and respondents No.2 to 4, respectively. They seek and are granted time to file reply.

List alongwith CWP No.8189 of 2022 on 11.07.2023.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 12, 2023 (Bhardwaj) ::: Downloaded on - 12/06/2023 20:31:22 :::CIS