Section 3(6)(e) in The Orissa Preservation of Private Forests Rules, 1963

[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6)(e) in The Orissa Preservation of Private Forests Rules, 1963

(e)all culms shall be felled by a sharp bill-hook within six [or twelve] [Inserted by Notification No. 13460-C dated 17.7.1974 O.G. Part III Pg. 1245 dated 31.7.1964.] inches from the ground level without injuring the rhizome;

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State of Odisha - Subsection

Section 3(6)(e) in The Orissa Preservation of Private Forests Rules, 1963