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Madhya Pradesh High Court

Rajkumar Pateriya vs Harishchandra Dubey District ... on 24 March, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2935 of 2022 (RAJKUMAR PATERIYA Vs HARISHCHANDRA DUBEY DISTRICT EDUCATION OFFICER AND OTHERS) Dated : 24-03-2023 None for the parties.

Advocates are abstaining from work. List after four weeks.

(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 3/25/2023 10:31:11 AM