Madhya Pradesh High Court
Rajkumar Pateriya vs Harishchandra Dubey District ... on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2935 of 2022 (RAJKUMAR PATERIYA Vs HARISHCHANDRA DUBEY DISTRICT EDUCATION OFFICER AND OTHERS) Dated : 24-03-2023 None for the parties.
Advocates are abstaining from work. List after four weeks.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 3/25/2023 10:31:11 AM