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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(3) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(3)If for any reason the Chairman and the Vice-Chairman are unable to attend any meeting of the Board, any other member chosen by the members present at the meeting shall preside at the meeting.