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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(3)(a) in Gujarat State Council for Physiotherapy Act, 2011

(a)a citizen of India holding a qualification which entitles him to be registered with any Council of Physiotherapy in any foreign country, may with the approval of the Council, be enrolled as a Physiotherapist subject to passing the screening examination conducted by the Council from time to time.