Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(6) in The Bihar Ground Water (Regulation and Control of Development and Management) Act, 2006

(6)The Authority shall maintain and upkeep the data base of ground water related information.