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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

State of Odisha - Subsection

Section 147(2)(e) in The Orissa Municipal Corporation Act, 2003

(e)the General Account which shall relates to all money received by, or on behalf of the Corporation, other than those specified in clause (a), (b), (c) or (d).