Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(bb) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (bb)"Surrender Value" means an amount, if any, that becomes payable in case of surrender in accordance with the terms and conditions of the policy.
