Bombay High Court
Brihan Karan Sugar Syndicate Private ... vs Chitali Botting Limited on 1 October, 2021
Author: A.S. Gadkari
Bench: A.S. Gadkari
Tandle 1-IA-897-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 897 OF 2020
WITH
LPETN NO. 30 OF 2020
IN
COMIP NO. 309 OF 2020
WITH
COMIP NO. 309 OF 2020
Brihan Karan Sugar Syndicate Pvt. Ltd. ... Applicant/Plaintiff
V/s.
Chitali Bottling Limited ... Respondent
Mr.Ashutosh Kane a/w. Mr.Rahul Kadam, Mr.Nikhil Sharma, Mr.Ajaraj Bagwe
i/b. W.S. Kane & Co. for Applicant/Plaintiff.
Mr.Bernardo Reis, Mr.Lalit Jhunjhunwala a/w. Mr.P.S. Patil for Respondent/
Defendant.
CORAM : A.S. GADKARI, J.
DATE : 1st October 2021. P.C. :
. By consent of the learned counsel for both the parties, stand over to 8th October 2021, at 2.30 pm. [A.S. GADKARI, J.] 1/1 ::: Uploaded on - 01/10/2021 ::: Downloaded on - 02/10/2021 09:14:50 :::