Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Brihan Karan Sugar Syndicate Private ... vs Chitali Botting Limited on 1 October, 2021

Author: A.S. Gadkari

Bench: A.S. Gadkari

Tandle                                                             1-IA-897-2020.odt



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           ORDINARY ORIGINAL CIVIL JURISDICTION

                            INTERIM APPLICATION NO. 897 OF 2020
                                           WITH
                                    LPETN NO. 30 OF 2020
                                            IN
                                   COMIP NO. 309 OF 2020
                                           WITH
                                   COMIP NO. 309 OF 2020

Brihan Karan Sugar Syndicate Pvt. Ltd.                   ... Applicant/Plaintiff
      V/s.
Chitali Bottling Limited                                 ... Respondent


Mr.Ashutosh Kane a/w. Mr.Rahul Kadam, Mr.Nikhil Sharma, Mr.Ajaraj Bagwe
i/b. W.S. Kane & Co. for Applicant/Plaintiff.
Mr.Bernardo Reis, Mr.Lalit Jhunjhunwala a/w. Mr.P.S. Patil for Respondent/
Defendant.


                                            CORAM : A.S. GADKARI, J.

DATE : 1st October 2021. P.C. :

. By consent of the learned counsel for both the parties, stand over to 8th October 2021, at 2.30 pm. [A.S. GADKARI, J.] 1/1 ::: Uploaded on - 01/10/2021 ::: Downloaded on - 02/10/2021 09:14:50 :::