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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(2)(b) in The M.P. Farmers' Organisation Election Rules, 1999

(b)Discrepancy, if any, between the total number of such ballot papers recorded as aforesaid and the total number of ballot papers issued to voters as shown in Item 3 of Part I of the Form 15 minus the number of ballot papers cancelled as shown in Item 4 thereof and the number of papers as shown in Item 5 thereof, shall also be recorded in Part II of Form 15.