Himachal Pradesh High Court
Prakash Chand vs . Jet Ram & Others. on 12 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Prakash Chand Vs. Jet Ram & others.
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RSA No. 1 of 2022 12.4.2022 Present: Kanwar Virender Singh, Advocate, for the appellant.
Mr.Arun Kumar Sharma, Advocate, for the respondent No. 1.
r to None for respondents No. 2 to 8.
RSA No. 1 of 2022 Despite service, there is no representation on behalf of respondents No. 2 to 8, hence they are proceeded against ex parte.
As jointly prayed by learned counsel for appearing parties, list after four weeks.
CMP No. 33 of 2022 Reply, as prayed, be filed within four weeks. List alongwith main appeal on next date of hearing.
Interim to continue.
(Vivek Singh Thakur), Judge.
12th April, 2022 (Keshav) ::: Downloaded on - 12/04/2022 20:12:10 :::CIS