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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(e) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(e)form of the statement of accounts and other records to be prepared by the Commission under section (1) of section 20.