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State of Nagaland - Section

Section 270 in Nagaland Excise Rules

270. Vendors of foreign, country liquor and fermented tari forbidden to add noxious substances.

- Licensed manufacturers and vendors of foreign liquor, country spirit or fermented tari are prohibited from mixing therewith any noxious substance, such as kuchila, aconite or dhatura or any objectionable article, such as tobacco, pepper or kerosene oil intended or likely to increase the intoxicating power of the liquor or to increase thirst.