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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(6)The following spare gear shall be provided for each size of electric, motor employed to operate a trunked mechanical ventilation system in the crew accommodation of a ship to which these rules apply :-For direct current motors "