Delhi High Court - Orders
R-1(4)) Astral Ltd vs Ashirvad Pipes Pvt Ltd on 8 December, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 309/2022 & I.A. 7334/2022(O-XXXIX R-1 & 2), I.A.
8856/2022(O-XI R-1(4)), I.A. 9750/2022(O-XI R-1(10) of CC Act),
I.A. 12468/2022(u/S 124 of Trade Mark Act), I.A. 19036/2022(O-XI
R-1(4))
ASTRAL LTD ..... Plaintiff
Through: Mr. Sachin Gupta with Ms. Jasleen
Kaur, Ms. Yashi Aggarwal and
Ms.Swati Meena, Advocates.
versus
ASHIRVAD PIPES PVT LTD ..... Defendant
Through: Mr. Prashant Gupta with Mr. Karan
Singh and Mr. Aadhar Nautiyal,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 08.12.2022 Hon'ble Judge is not holding the Court today. List on 3rd February, 2023.
By Order (COURT MASTER) DECEMBER 8, 2022 at Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:08.12.2022 14:39:09