Section 2(i) in The Haryana Development and Regulation of Urban Areas Act, 1975
(i)"internal development works" mean -(i)metalling of roads and paving of footpaths;(ii)turfing and plantation with trees of open spaces;(iii)street lighting;(iv)adequate and wholesome water-supply;(v)sewers and drains both for storm and sullage water and necessary provision for their treatment and disposal; and(vi)any other work that the Director may think necessary in the interest of proper development of a colony;
