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[Cites 0, Cited by 0] [Section 42(9)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(9)(e) in The Disaster Management Act, 2005

(e)provide assistance to the State Governments and State training institutes in the formulation of State level policies, strategies, disaster management framework and any other assistance as may be required by the State Governments or State training institutes for capacity-building of stakeholders, Government including its functionaries, civil society members, corporate sector and people's elected representative;