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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Parks, Play-Fields and Open Spaces (Preservation and Regulation) Act, 1959

(2)The Government may, after considering the objections and suggestions, if any, and making such inquiry as they think fit approve the list with or without modifications.