Bombay High Court
Hafiza Munaf Minorities Education And ... vs Additional Commissioner,Amaravati ... on 9 July, 2025
1 wp271.20.O.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.271 OF 2020
(Hafiz Munaf Minorities Education and Multipurpose Society thr. its President, Mohd.
Javed Iqbal Abdul Munaf and another Vs. Additional Commissioner, Amravati
Division and others)
----------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
----------------------------------------------------------------------------------------------------------------------------------
Mr. A. R. Fule, Advocate for Petitioner.
Mr. H. D. Futane, AGP for Respondent Nos.1 to 4/State.
None for Respondent No.5.
CORAM: R. M. JOSHI, J.
DATE: 9th JULY, 2025.
1. None for the contesting respondent. By way of indulgence, stand over to 16.07.2025.
(R. M. JOSHI, J.) NSN Signed by: Mr. N.S. Nikhare Designation: PS To Honourable Judge Date: 09/07/2025 17:59:16