Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Length of Training. - The various phases of initial training shall be as follows :
(a)National Defence Academy  
Regularentry cadets 3years.
Specialentry cadets 1year.
(b)Afloat Training 6months.
(c)Basic Engineering Course 126weeks (2 years and 5months approximately)
(d)Post-Graduate afloat training 6months.
(e)Specialisation Course 1year.
(J)Industrial training 6months.