Supreme Court - Daily Orders
M/S Indian Oil Corp. Ltd vs Controller Of Legal Metrology on 12 December, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.23 COURT NO.7 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
24024/2014
(Arising out of impugned final judgment and order dated 31/01/2014
in WP No. 648/2013 passed by the High Court Of Bombay At Goa)
M/S INDIAN OIL CORP. LTD Petitioner(s)
VERSUS
CONTROLLER OF LEGAL METROLOGY AND ORS Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. P.S. Patwalia,ASG
Mr. Kunal Verma,Adv.
Mr. Prasanna Mohan,Adv.
Mr. Koki Vajpai,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.12.12 16:47:22 IST Reason: