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State of Tamilnadu - Section

Section 64 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

64. Facilities for women electors.

(1)Where a polling station is for both men and women electors, the Presiding Officer may direct that they shall be admitted into the polling station alternately in separate batches.
(2)The Returning Officer or the Presiding Officer may engage the services of a woman to serve as an attendant at any polling station to assist women electors and also to assist the Presiding Officer, in taking the poll in respect of women electors generally, and in particular to help in searching any woman elector in case it becomes necessary.