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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Goa - Subsection

Section 92(1)(d) in The Goa, Housing Board Act, 1968

(d)submit to the Chairman a final statement of audited accounts, together with a report on the result of the audit and duplicate copies thereof to the Government, within a period of three months from the end of the year or within such further period as the Government may allow in the behalf.