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State of Jharkhand - Section

Section 244 in Bihar Education Code, 1961

244. Publication of order of expulsion or rustication.

- Order of expulsion and of rustication, passed or confirmed by the District Education Officer or the Regional Deputy Director of Education are circulated by the Director. Copies of all orders of this nature passed by a District Education Officer or Regional Deputy Director of Education must be forwarded to the Director without delay, on expiry of the period within which an appeal is permissible, or after the Regional Deputy Director of Education or the District Education Officer has been passed the final orders on the appeal.(Orders of the D.P.I. embodied in the first edition of the Code.)