Section 10 in The Goa, Daman and Diu Irrigation Act, 1973
10. Means of crossing canals to be provided and obstructions to drainage to be avoided.
- Suitable means of crossing canals shall be provided at such places as the Government thinks necessary for the reasonable convenience of the inhabitants of the adjacent land, and suitable bridges, culverts or other works shall be constructed to prevent the drainage of the adjacent land being obstructed by any canal.
